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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(8) in Andhra Pradesh Brewery Rules, 2006

(8)The tanks and pipe lines shall be constructed with stainless steel material. The pumps shall be flame proof. Tanks and pipe lines shall be earmarked for a particular product to prevent contamination from one product to another. Pipes and fittings shall be leak proof. Motors shall be placed to prevent dripping oil into the tanks.