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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(4)(e) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(e)The lessee shall not use the land, or allow it to be used, except for the purpose for which it is leased.