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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(1)(e) in The Navy Act, 1957

(e)for the care of such prisoners or persons, their safe custody and the maintenance of good order and discipline among them and the punishment by personal correction, restraint or otherwise of offences committed by such prisoners or persons.