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State of Maharashtra - Section

Section 60A in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

60A. [ Arrangement of Polling Stations. [Rule 60-A was inserted by G. N. of 7.6.1990.]

(1)A Notice shall be displayed at each polling station specifying the polling area, the name of voters entitled to vote at the polling station and where the polling station has more than one polling booths, at each of such booths, the names of the voters allotted to such booth and a copy of the list of contesting candidates.
(2)At each polling station, there shall be set up. One or more voting compartments in which voters can record their votes screened from observation.
(3)The Returning Officer shall provide at each polling station a sufficient number of ballot boxes, ballot papers, copies of the list of voters in respect of the polling area or areas, the voters of which are entitled to vote at such polling station, instruments for stamping the distinguishing mark on ballot papers and article necessary for voters to mark the ballot papers. The Returning Officer shall also provide at each polling station such other equipments and accessories as may be required for taking the poll at such polling station.]