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[Cites 0, Cited by 0] [Section 457(2)] [Section 457] [Entire Act]

Union of India - Subsection

Section 457(2)(ia) in The Companies Act, 1956

(ia)[ to inspect the records and returns of the company on the files of the Registrar without payment of any fee;] [ Inserted by Act 65 of 1960, Section 170 (w.e.f. 28.12.1960).]