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Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S. Excel Cotspin India (P) Ltd. on 7 September, 2015

B     ITEM NO.45+59                                 COURT NO.14                     SECTION IIIA
     (REVISED)
                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).     25205/2015

     (Arising out of impugned final judgment and order dated 27/04/2015
     in TCA No. 201/2015 passed by the High Court Of Madras)

     COMMISSIONER OF INCOME TAX                                               Petitioner(s)

                                                       VERSUS

     M/S. EXCEL COTSPIN INDIA (P) LTD.                                        Respondent(s)

     (with interim relief and office report)

     With SLP(C) NO. 25475/2015
     (With interim relief and office report)

     Date : 07/09/2015 These petitions were called on for hearing today.

     CORAM :
                             HON’BLE MR. JUSTICE A.K. SIKRI
                             HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                     Mr. Mukul Rohatgi, AG
                                           Mr. P.S. Narsimha, ASG
                                           Mr. Anukul Chandra Pradhan, Sr. Adv.
                                           Mrs. Anil Katiyar,Adv.
                                           Mr. Manish Pushkarna, Adv.
                                           Mr. Anukook C. Pradhan, Adv.
                                           Ms. S. Sandhu, Adv.
                                           Mr. Rahul Baid, Adv.

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Issue notice.

The matters to be heard along with Civil Appeal NO. 2596/2012 @ SLP(C) No. 4527/2011.

Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2015.09.16
17:49:32 IST
Reason:

                             (Ashwani Thakur)                                    (Renu Diwan)
                              COURT MASTER                                       COURT MASTER
ITEM NO.45+59                COURT NO.14                       SECTION IIIA

                S U P R E M E C O U R T O F        I N D I A
                        RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C)       No(s).    25205/2015

(Arising out of impugned final judgment and order dated 27/04/2015 in TCA No. 201/2015 passed by the High Court Of Madras) COMMISSIONER OF INCOME TAX Petitioner(s) VERSUS M/S. EXCEL COTSPIN INDIA (P) LTD. Respondent(s) (with interim relief and office report) With SLP(C) NO. 25475/2015 (With interim relief and office report) Date : 07/09/2015 These petitions were called on for hearing today. CORAM :

HON’BLE MR. JUSTICE A.K. SIKRI HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN For Petitioner(s) Mr. Mukul Rohatgi, AG Mr. P.S. Narsimha, ASG Mrs. Anil Katiyar,Adv.
Mr. Manish Pushkarna, Adv. Mr. Anukook C. Pradhan, Adv. Ms. S. Sandhu, Adv.
For Respondent(s) Mr. Anukul Chandra Pradhan, Sr. Adv.
Mr. Rahul Baid, Adv.
UPON hearing the counsel the Court made the following O R D E R Issue notice.
The matters to be heard along with Civil Appeal NO. 2596/2012 @ SLP(C) No. 4527/2011.




          (Ashwani Thakur)                                 (Renu Diwan)
           COURT MASTER                                    COURT MASTER