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Supreme Court - Daily Orders

Kamalawwa Parasanagouda Patil (Dead) ... vs Renawwa on 20 April, 2015

Bench: Chief Justice, Arun Mishra

  ITEM NO.91                             COURT NO.1                  SECTION IVA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  I.A.Nos.7-8 in Civil Appeal                No(s).   729-730/2013

  KAMALAWWA PARASANAGOUDA PATIL & ORS.                                Appellant(s)

                                                VERSUS

  RANAWWA & ORS.                                                      Respondent(s)

  (with appln. (s) for stay)


  Date : 20/04/2015 These appeals were called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA


  For Appellant(s)                  Mr. P. R. Ramasesh,Adv.


  For Respondent(s)                 Mr.Sharan Thakur, Adv.
                                    Mr.Vijay Kumar Paradesi, Adv.
                                    Dr. Sushil Balwada,Adv.

                                     Mr. Ramesh Babu M. R.,Adv.

                                     Mr. S. K. Sabharwal,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Further proceedings in FDP No.3/2013 pending before the Court of Civil Judge, Sr.Dvision, Saundati at Saundati, to continue.

However, the learned Trial Judge shall not draw the final decree.

Ordered accordingly.

Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.04.29 16:56:03 IST Reason:

(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar