Section 17(3)(a) in The Darjeeling Gorkha Hill Council Act, 1988

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State of West Bengal - Subsection

Section 17(3)(a) in The Darjeeling Gorkha Hill Council Act, 1988

(a)he resigns his office in writing under his hand addressed to the Government, if he is nominated by the Government, or to the Chairman of the General Council, if he is nominated by him, and, in each such case, the resignation shall take effect from the date of its acceptance by the Government or the Chairman of the General Council, as the case may be, or

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State of West Bengal - Subsection

Section 17(3)(a) in The Darjeeling Gorkha Hill Council Act, 1988