Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act] Union of India - Subsection Section 89(2)(g) in The Chit Funds Act, 1982 (g)the time within which the balance-sheet and the profit and loss account in respect of a chit business shall be filed under section 24;