Section 44(8) in The Cinematograph (Certification) Rules, 1983
(8)Amount of fee accompanying the application on account of the fee prescribed in rule 36.(i)Receipt No.................................................. dated ..........................................................(ii)Bank draft No.................... dated ............................... on.............................. Bank.(iii)Postal order No.................................. dated................ on .............................. post office.[(8-A) Whether any animal has been used in shooting of the film? If so, whether declaration specified in clause (bb) of sub-rule (3) of rule 21 has been filed ?] [ Inserted by G.S.R. 646 (E), dated 12-11-1997 (w.e.f. 12-11-1997).]
