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[Cites 0, Cited by 0] [Section 14B(1)] [Section 14B] [Entire Act]

State of Rajasthan - Subsection

Section 14B(1)(b) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(b)The amount of advance shall not exceed the member's basic pay for twenty four months or total amount of his Subscription alongwith interest which ever is less.