Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 80 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009 80. Rungs. - No ladder is used which has a missing or defective rung or a rung which depends for its support solely on nails, spikes or other similar fixing.
