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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(ab) in The Monopolies And Restrictive Trade Practices Act, 1969

(ab)[ the form and the manner in which an application for recognition shall be made under clause (n) of section 2] [ Inserted by Act 74 of 1986, Section 7 (w.e.f. 1.6.1987).];