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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(5) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(5)Where any petition is required to be advertised it shall be advertised within such time as the Commission may direct and unless otherwise directed by the Commission, in one issue each of a daily newspaper in English language and in Hindi language having circulation in the area specified by the Commission.