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Bombay High Court

Ku. Jaishri Hitendra Dalal (Before ... vs Maharashtra State Electricity ... on 28 January, 2019

Author: Vinay Joshi

Bench: Ravi K. Deshpande, Vinay Joshi

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   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             NAGPUR BENCH, NAGPUR.

                 WRIT PETITION NO. 683 OF 2019
              (Jaishri Hitendra Dalal vrs. M.S.E.D.C.L and anr)

Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions            Court's or Judge's orders.
and Registrar's Orders.
                       Shri S.P. Bhandarkar, Advocate for Petitioner

                       CORAM: R.K. DESHPANDE AND
                              VINAY JOSHI, JJ.

DATE: 28th JANUARY, 2019 Issue notice for final disposal of the matter, returnable on 25.03.2019.

In view of the order dated 28.09.2018 passed by this Court in Writ Petition No. 3140 of 2018, the termination of the petitioner shall stand stayed.

                                        JUDGE                   JUDGE


                Rvjalit




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