Bombay High Court
Ku. Jaishri Hitendra Dalal (Before ... vs Maharashtra State Electricity ... on 28 January, 2019
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
wp683.19.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 683 OF 2019
(Jaishri Hitendra Dalal vrs. M.S.E.D.C.L and anr)
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri S.P. Bhandarkar, Advocate for Petitioner
CORAM: R.K. DESHPANDE AND
VINAY JOSHI, JJ.
DATE: 28th JANUARY, 2019 Issue notice for final disposal of the matter, returnable on 25.03.2019.
In view of the order dated 28.09.2018 passed by this Court in Writ Petition No. 3140 of 2018, the termination of the petitioner shall stand stayed.
JUDGE JUDGE
Rvjalit
::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 01:39:01 :::