Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 21C in The Punjab Slum Areas (Improvement and Clearance) Act, 1961 21C. Conditions of service of members. - The terms and conditions of the service of members of the Board shall be such as may be prescribed.
