Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 27C in Bombay Police Act, 1951 27C. Power to make rules. - Without prejudice to the power to issue an order contained in clause (b) of section 5, the State Government may frame rules consistent with this Act for carrying out the purposes of sections 27, 27A and 27B.]
