Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 29E in The Orissa Land Reforms (General) Rules, 1965

29E. [ Preparation and publication of draft statement showing selling and surplus lands. [Substituted by Notification No. 65926-Re-179/73-R-D.11.10.1973.]

- The draft statement referred to Sub-section (1) of Section 43 shall be prepared in Form No. 13].