Section 351(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(iii)It is not necessary as a rule to examine the entire papers in more than one village of a Patwari's circle except when the first village inspection of chosen record gives suspicious and indefinite results. Ordinarily it is better to make a thorough test of the work in one village than to do piecemeal in several villages. The villages should be chosen so as to give a fair range of test, and one village of each kind of tenure viz; Biswedari, Zamindari, Ryotwari and Jagirdari should be inspected. The most convenient procedure in ordinary cases is to begin by testing the records of agricultural facts, going over the village land in the direction of the principal village site, and having arrived there test the entries of rights and interests and the rental accounts.