Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 274] [Entire Act] Union of India - Subsection Section 274(16) in The Income Tax Act, 2025 (16)The directions issued by the Approving Panel under sub-section (6) shall be binding on—(a)the assessee; and(b)the Principal Commissioner or Commissioner and the income-tax authorities subordinate to him.
