Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(8) in The Rajasthan Sales Tax Rules, 1995 (8)No registered dealer to whom declaration forms are issued by the issuing authority shall either directly or otherwise, transfer the same to any other person.
