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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(f) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(f)the special arrangements, if any, which may be made for the residence, discipline and teaching of women students and the prescribing for them of special courses of study ;