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Union of India - Section

Section 173 in The Indian Post Office Rules, 1933

173.

Fee for issue of order under rule 172. - The fee for the issue of a foreign money order telegraphed under rule 172 shall be made up of:-
(1)the rate of commission on a foreign money order for the same amount,
(2)a telegraph charge calculated at the ordinary or express rate, as the case may be, for inland telegrams for the actual number of words used in the telegram advising the remittance.
(3)a supplementary charge of rupee two.Vide GSR 23 (E) dated 11th January 2002