Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(xxx) in Kerala Water Supply and Sewerage Act, 1986 (xxx)"stop-cock" means a stop-cock fitted at the end of a connection pipe away from the main for the purpose of switching off and regulating the water supply to any premises ;
