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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Dr. Abdul Haq Urdu University Act, 2016

(1)The Executive Council of the University shall consist of the following members namely, -Class I - Ex-officio members. -
(a)Vice-Chancellor of the University;
(b)Secretary to Government, Department of Higher Education;
(c)Secretary to Government, Department of Finance and Planning (Finance Wing);
(d)Chairperson, Andhra Pradesh State Council of Higher Education;
(e)Commissioner of Collegiate Education, Government of Andhra Pradesh;
Class II( A) - other members nominated by Government. -
(a)one Principal of an Affiliated College of the University;
(b)one senior teacher from among the permanent teachers of the Affiliated Colleges;
(c)one eminent person representing Industry / Commerce / Banking;
(d)One eminent person representing education;
(e)one eminent person representing the legal profession.
Class II (B) - other members nominated by Vice-Chancellor. -
(a)one Senior Professor of the University;
(b)one Principal of the University of Constituent Colleges or Dean of a Faculty or School;
(c)one senior teacher from among the permanent teachers of the University Colleges or Schools;