Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2)(a) in Punjab Goods and Services Tax Rules, 2017

(a)The Permanent Account Number shall be validated online by the common portal from the database maintained by the Central Board of Direct Taxes.