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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(k) in Government Securities Act, 1330 F

(k)the persons to whom and the manner in which payments may be made in respect of securities standing in the name of any minor or a person who is insane and incapable of managing his affairs;