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State of Assam - Section

Section 11 in Rules Under Section 12 of the Northern India Ferries Act, 1878

11.

A register in the form prescribed by the Executive Engineer shall be kept in which all vehicles crossing the ferry shall be noted.The lessee shall furnish monthly to the Sub-divisional Officer, Public Works Department, a return in the prescribed form supplied to him by the Executive Engineer. He (the lessee) shall fill up every column of the said form properly and completely and shall submit the same in the first week of the month succeeding to which it relates to.