Section 21(4)(i) in The National Green Tribunal (Manner of Appointment of Judicial and Expert Members, Salaries, Allowances and other Terms and Conditions of Service of Chairperson and other Members and Procedure for Inquiry) Rules, 2010

[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

(i)the articles of charges against the Member concerned or the statement of imputations;

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