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[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(26)(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(iii)The interest shall be charged at the rate of 64 or as decided by the Board from time to time.