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[Cites 0, Cited by 0] [Section 180] [Entire Act]

Bengal Presidency - Subsection

Section 180(a) in Police Regulations, Bengal , 1943

(a)The Inspector-General may correspond direct with his opposite number in the United Kingdom and colonies only in connection with the investigation of a specific crime of a non-political character. Copies of all such correspondence with officials in the United Kingdom and colonies should be submitted to State Government for information and report to the Central Government.