Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(3)the geographical map of the territory of the country or region or locality in the country in which the goods are produced or originate or are being manufactured;