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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(g) in The Haryana Requisitioning and Acquisition of Immovable Property Act, 1973

(g)nothing in the Arbitration Act, 1940 (Central Act 10 of 1940), shall apply to arbitrations under this section.