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State of Uttar Pradesh - Section

Section 22 in The U.P. Lower Subordinate Forest Service Rules, 1980

22. Scale of pay.

(1)The scale of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary, measure shall be such as may be determined by the Government from time to time.
(2)The scale of pay at the time of the commencement of these rules are given as follows :
  Name of post Scale of pay*
(1) Jamadars and Moharrirs Rs. 185-3-215-E.B.-4-235-E.B.-6-265.
(2) Guard Rs. 175-2-205-E.B.-4-225-E.B.-5-250.
* Subject to revised pay scales as have been declared by the Pay Rationalization Committee Report, from time to time.