Section 10(1)(b) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

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State of Odisha - Subsection

Section 10(1)(b) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

(b)enter, inspect or break open and search any place or premises and the stocks of tea stocked therein where he has reason to believe that a contravention of this Order has been, is being or is about to be committed;

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State of Odisha - Subsection

Section 10(1)(b) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984