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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(2)(A) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(A)Rights of Income of the Bhumi Prabandhak Samiti. - Bhumi Prabandhak Samiti has available same right on all the source of Sayar income as Zamindars had previously.