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[Cites 0, Cited by 0] [Section 189(4)] [Section 189] [Entire Act]

State of Maharashtra - Subsection

Section 189(4)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)grant the necessary permission to construct according to the plans and information furnished under sub-section (2) and sub-section (3);