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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 94(1)(a) in Arunachal Pradesh Co-operative Societies Act, 1978

(a)a society, its committee, any past committee, any past or present officer, any past or present agent, any past or present servant or nominee, heir, or legal representative of any deceased officer, deceased agent or deceased servant of the society, or the liquidator of the society;