Supreme Court - Daily Orders
Preeti Gupta vs Arun Gupta on 24 January, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
1
ITEM NO.37 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 448/2018 In T.P.© No. 890/2013
PREETI GUPTA Petitioner(s)
VERSUS
ARUN GUPTA Respondent(s)
(IA No. 23567/2018 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 24-01-2020 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Suryanaryana Singh, Sr. Adv.
Mr. Mridul Chakraborty, Adv.
Mr. Pallav Mongia, AOR
For Respondent(s) Ms Meenakshi Arora, Sr. Adv.
Mr. Manu Seshadri, Adv.
Ms. Arjun Syal, Adv.
Ms. Mithn Jain, Adv.
Ms. Vidisha, Adv.
Mr. Aveak Ganguly, Adv.
Mr. Satya Mitra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Having heard learned counsel for the parties we deem it appropriate to refer the matter to the Supreme Court Mediation Centre for amicable settlement of the dispute between the parties.
Signature Not VerifiedAccordingly, we direct both the parties to Digitally signed by CHARANJEET KAUR Date: 2020.01.24 18:36:09 IST Reason: appear before the Ld.Co-ordinator, Supreme Court Mediation Centre at 110, Lawyers' Chambers (R.K. Jain Block), Supreme Court Compound, Tilak Marg, New 2 Delhi on 19.03.2020 at 10.30 a.m. The mediation report shall be sent to this Court within three weeks’ thereafter.
The Registry is directed to list the matter after the report from the mediation centre is received.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR