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State of Haryana - Section
Section 15 in The Haryana Ceiling on Land Holdings Rules, 1973
15. hectares land on coversion into 'C' category land comes to
| Permissible area =| 21.823.54| X| 15 = 13.9 hectares. |
| 'B' Category land = 10 X| 572| X| 1100| = 2.85 hectares. |