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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(2)(a) in The Himachal Pradesh Lokayukta Act, 2014

(a)the manner for displaying on the website of the Lokayukta, the status of all complaints pending or disposed of alongwith records and evidence with reference thereto under sub-section (9) of section 15;