Supreme Court - Daily Orders
Neki (D) Thr. Lrs. Braham Singh vs Union Of India on 20 July, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 2751 OF 2016
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 19430 OF 2008
(from SPECIAL LEAVE PETITION (CIVIL) NOS. 19430-19432 OF 2008)
Neki (D) through LRs. … Petitioner(s)
Versus
Union of India & Ors. … Respondent(s)
O R D E R
The instant petition has been filed by the petitioner(s) for review of order dated 5.1.2016 passed by this Court dismissing the aforementioned special leave petitions.
We have carefully gone through the petition for review and the papers connected therewith. We are satisfied that no case for review of order dated 5.1.2016 has been made out.
The review petition is, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Arun Mishra) New Delhi;
July 20, 2016.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2016.07.20 17:27:45 TLT Reason: CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No.2751/2016 In SLP(C) No.19430/2008 @ SLP(C) Nos. 19430-19432/2008 NEKI (D) THR. LRS. BRAHAM SINGH Petitioner(s) VERSUS UNION OF INDIA AND ORS Respondent(s)
Date : 20/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)