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Supreme Court - Daily Orders

Neki (D) Thr. Lrs. Braham Singh vs Union Of India on 20 July, 2016

Bench: Jagdish Singh Khehar, Arun Mishra

                                            IN THE SUPREME COURT OF INDIA

                                            CIVIL APPELLATE JURISDICTION

                                    REVIEW PETITION (CIVIL) NO. 2751 OF 2016
                                                      IN
                                SPECIAL LEAVE PETITION (CIVIL) NO. 19430 OF 2008
                         (from SPECIAL LEAVE PETITION (CIVIL) NOS. 19430-19432 OF 2008)


     Neki (D) through LRs.                                                      … Petitioner(s)

                                                           Versus

     Union of India & Ors.                                                      … Respondent(s)


                                                        O R D E R

The instant petition has been filed by the petitioner(s) for review of order dated 5.1.2016 passed by this Court dismissing the aforementioned special leave petitions.

We have carefully gone through the petition for review and the papers connected therewith. We are satisfied that no case for review of order dated 5.1.2016 has been made out.

The review petition is, accordingly, dismissed.

.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Arun Mishra) New Delhi;

July 20, 2016.

Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2016.07.20
17:27:45 TLT
Reason:
CHAMBER MATTER                                         SECTION XIV

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No.2751/2016     In   SLP(C)   No.19430/2008   @     SLP(C)   Nos.
19430-19432/2008

NEKI (D) THR. LRS. BRAHAM SINGH                        Petitioner(s)

                                  VERSUS

UNION OF INDIA AND ORS                                 Respondent(s)


Date : 20/07/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.



 (SATISH KUMAR YADAV)                               (RENUKA SADANA)
      AR-CUM-PS                                       COURT MASTER
(Signed order is placed on the file)