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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(1)(c) in The Jharkhand Area Autonomous Council Act, 1994

(c)The Chief Executive Officer and other Officers of the Council's establishment shall work under the general guidance, directions and supervision of the Chief Executive Councillor;