Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of West Bengal - Section Section 10 in West Bengal Co-operative Societies Act, 2006 (10)"by-law" means a by-law registered under this Act and includes an amendment thereof;
