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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 89(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)Without prejudice to sub-regulation (1) the Board may take a comprehensive health insurance policy covering all its employees and their dependants, on such terms and conditions, as it may determine.