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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(h)"licence" means recruitment and placement service licence issued under sub-rule (1) of rule 10 of these rules;