Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Insecticides Rules, 1971 (2)[They shall come into force on the 30th of October, 1971] [ Substituted by G.S.R. 736(E), dated 9.12.1977 (w.e.f. 9.12.1977).].
