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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(1)Within one month of these bye-laws coming into force, the Commissioner shall form a committee to be called the Town Vending Committee (TVC) for protecting the livelihoods of Street vendors in the town while at the same time imposing reasonable restrictions, wherever necessary, for ensuring smooth flow of traffic, and for addressing concerns relating to public health and hygiene in the public interest, and for general improvement of urban aesthetics, and for making vending business hassle-free and customer-friendly.