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Union of India - Section

Section 27B in The Coal Mines Provident Fund Scheme

27B. [ Rounding off to the nearest rupee. [Paragraph 27B inserted vide G.S.R. No. 1312 dated 29.12.84.]

- Each contribution under paragraphs 27 and 27-A shall be rounded off to the nearest rupee treating fifty paise or more as the next higher rupee and ignoring fractions of a rupee less than fifty paise.]