Supreme Court - Daily Orders
Justice (Retd.) Markandey Katju vs The Lok Sabha on 8 March, 2016
Bench: Chief Justice, Uday Umesh Lalit
ITEM NO.2 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 504/2015
JUSTICE (RETD.) MARKANDEY KATJU Petitioner(s)
VERSUS
THE LOK SABHA & ANR. Respondent(s)
(With appln. For exem. From filing O.T. and impleadmeent and office
report)
Date : 08/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Mr. Mukul Rohatgi, AG,
Mr. Fali S. Nariman,Sr. Adv. (A.C.)
For Petitioner(s) Mr.Gopal Subramanium, Sr. Adv.
Mr. Shadan Farasat,Adv.
Mr. Talha Abdul Rehman, Adv.
MS. Anusha Ramesh, Adv.
Mr. Rudra Pratap, Adv.
Mr. Arjun, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At request, post on Wednesday i.e. 13.04.2016.
(Shashi Sareen) (Sarroj Saini)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2016.03.09
10:16:40 IST
Reason: